Indian Evidence Act, 1872

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Sections	Particulars
Chapter II	The Relevancy Of Facts
20	Admissions by persons expressly referred to by party to suit
Description	Statements made by persons to whom party to the suit has expressly referred for information in reference to a matter in dispute are admissions.IllustrationThe question is, whether a horse sold by A to B is sound.A says to B- " Go and ask C, knows all about it" C’s statement is an admission.